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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Andhra Pradesh - Subsection

Section 76(m) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(m)The regulation of the temperature of trade effluent at the time its discharge into Board sewers and the securing of the neutrality of the trade effluent (that is to say, that it is neither acidic nor alkaline) at the time of such discharge;