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Union of India - Section

Section 290 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

290. Award of Good Conduct Badge.

- Good Conduct Badge shall not be awarded or restored as a matter of course merely because a man has avoided serious punishments. If the Captain is satisfied that a man is fully qualified in accordance with regulations 291 to 293 and sub-regulation (1) of regulation 294 and is deserving of the award, a badge shall be conferred, when due, under provisions of this Section. The maximum number of badges that a sailor may earn during his service shall be three.