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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(f) in The Air (Prevention And Control Of Pollution) Act, 1981

(f)[ a full-time member-secretary having such qualifications, knowledge and experience of scientific, engineering or management aspects of pollution control as may be prescribed, to be appointed by the State Government:] [ Substituted by Act 47 of 1987, Section 4, for Clause (f) (w.e.f. 1.4.1988).]