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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(2) in Dr. Y.S.R. Horticultural University Act, 2007

(2)The Registrar shall be responsible for maintaining permanent records of the Academic Council, performance of the students of the University including the courses taken credits obtained, degrees, prizes or other distinctions and other items pertaining to the academic performance and discipline of the students.