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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1)(f) in Chhattisgarh Public Distribution System (Control) Order, 2004

(f)To meet out any other exigencies as may be required from time to time to strengthen the food security requirements of the State.