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Madras High Court

M/S. Cag Hotels (P) Ltd vs The Assistant Commissioner on 27 January, 2017

Author: P.N.Prakash

Bench: P.N.Prakash

        

 
IN the High Court of Judicature at Madras

Dated:  27/1/2017

C O R A M

The Honourable Mr.Justice P.N.Prakash

Writ Petition No.13458 of 2003


M/s. CAG Hotels (P) Ltd
rep. By its Managing Director 
S.R.palanisamy
312 Bharathiar Road
Coimbatore 641 044.			...		Petitioner 


Vs

1.  The Assistant Commissioner
     Coimbatore Municipal Corporation   
        North Zone 
     Town Hall Road
     Coimbatore 641 001.

2.  Coimbatore Corporation Tax
         Appellate Tribunal 
     rep. By its Presiding Officer
     Town Hall Road 
     Coimbatore.				...		Respondents
	Prayer:  Petition filed under Article 226 of the Constitution of India praying for the issuance of a writ of certiorarified mandamus to call for the records pertaining to the proceedings of the first respondent comprised in his notice under Reference No.325304/03/A3/Ward 29 dated 28/1/2003 and quash the same as unconstitutional, ultra vires and as unduly interfering with the appeal proceedings in TAT No.52/2000/A3 pending on the file of the second respondent herein and consequently issued a mandamus directing the first respondent to forthwith reconnect and restore the water supply to the petitioner's hotel premises at No.312 Bharathiar Road, Coimbatore 641 044.

		For petitioner 		...	Ms.Anupama Kumar
							for Mr.R.Parthasarathy

		For respondents 		...	Mr.R.Sivakumar 
							for R.1

							Tribunal  R.2				
- - - - - -
O R D E R 

Today, when the matter came up for hearing, the learned counsel appearing for the petitioner would submit that nothing survives in this writ petition for further adjudication and she has also made an endorsement to that effect.

2. In view of the endorsement made the learned counsel appearing for the petitioner, this writ petition is dismissed as infructuous. No costs. Consequently, the connected Miscellaneous Petitions are closed.

25/1/2017 mvs.

Index: yes/No website: Yes/No. To

1. The Assistant Commissioner Coimbatore Municipal Corporation North Zone Town Hall Road Coimbatore 641 001.

2. The Presiding Officer Coimbatore Corporation Tax Appellate Tribunal Town Hall Road Coimbatore.

P.N.PRAKASH,J mvs.

Writ Petition No.13458 of 2003 25/1/2017 http://www.judis.nic.in