Supreme Court - Daily Orders
Vito D Costa (Deceased) Thr. L.R.S vs Joao Andre Da Costa on 5 February, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.10 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 655/2018
(Arising out of impugned final judgment and order dated 10-03-2017
in SA No. 112/2014 passed by the High Court Of Judicature At Bombay
At Goa)
VITO D COSTA (DECEASED) THR. L.R.S Petitioner(s)
VERSUS
JOAO ANDRE DA COSTA & ORS. Respondent(s)
( IA No.14608/2018-CONDONATION OF DELAY IN FILING and IA
No.14610/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 05-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Kavin Gulati, Sr. Adv.
Mr. Rohit Sthalekar, Adv.
Mr. Ninad, Adv.
Mr. Ivo D.Costa, Adv.
Mr. Jayant Mohan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, shall stand disposed of.
Signature Not Verified(SHASHI SAREEN) Digitally signed by SHASHI SAREEN Date: 2018.02.05 (SAROJ KUMARI GAUR) AR CUM PS 15:52:18 IST Reason: BRANCH OFFICER