Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Central Warehousing Corporation Rules, 1963 16. The shares to be under the control of the Board. - Subject to the provisions of the Act and these rules, the shares of the Corporation shall be under the control of the Board.
