Section 9 in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010
9. Form of certificate.
(1)The International Oil Pollution Prevention Certificate issued under rule 7 shall be in accordance with Appendix-II to Annex-I of the Convention, as shown in Form-I and shall be supplemented with Form-A and B.(2)The Indian Oil Pollution Prevention Certificate issued under rule 7 shall be in Form-II and shall be supplemented with Form-A and B.
