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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(2) in The Haryana Canal and Drainage Rules, 1976

(2)The Zilledar shall exercise a check over the proper distribution of the demand slips by the Irrigation Booking Clerk and Lambardars. All the Lambardars in Zilledar's section shall return the acknowledgement of the cultivators for fee receipt of demand slips within seven days of the receipt of demand slips by them from the Irrigation Booking Clerk. The Ziledar on receipt report form the Irrigation Booking Clerk shall prepare a list showing the names of Lambardar who failed to distribute the demand slips to the cultivators within the prescribed period and shall submit the same for appropriate orders of the Divisional Canal Officer.