Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax ... on 30 January, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~44-48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3004/2023
MODICARE LIMITED ..... Petitioner
Through: Mr. Rohit Jain & Mr. Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX
CENTRAL CIRCLE 14 NEW DELHI ..... Respondent
Through: Mr. Sanjay Kumar, Ms. Easha
& Ms. Hemlata Rawat, Advs.
45
+ W.P.(C) 3007/2023
MODICARE LIMITED ..... Petitioner
Through: Mr. Rohit Jain & Mr. Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX
CENTRAL CIRCLE 14 NEW DELHI ..... Respondent
Through: Mr. Sanjay Kumar, Ms. Easha
& Ms. Hemlata Rawat, Advs.
46
+ W.P.(C) 3015/2023
MODICARE LIMITED ..... Petitioner
Through: Mr. Rohit Jain & Mr. Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX
CENTRAL CIRCLE 14 NEW DELHI ..... Respondent
Through: Mr. Sanjay Kumar, Ms. Easha
& Ms. Hemlata Rawat, Advs.
47
+ W.P.(C) 3019/2023
MODICARE LIMITED ..... Petitioner
Through: Mr. Rohit Jain & Mr. Saksham
Singhal, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/02/2024 at 21:50:48
versus
DEPUTY COMMISSIONER OF INCOME TAX
CENTRAL CIRCLE 14 NEW DELHI ..... Respondent
Through: Mr. Sanjay Kumar, Ms. Easha
& Ms. Hemlata Rawat, Advs.
48
+ W.P.(C) 3681/2023
MODICARE LIMITED ..... Petitioner
Through: Mr. Rohit Jain & Mr. Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX
CENTRAL CIRCLE 14 NEW DELHI ..... Respondent
Through: Mr. Sanjay Kumar, Ms. Easha
& Ms. Hemlata Rawat, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 30.01.2024 Since the issues raised are being considered by us in a batch of writ petitions which are posted for 26 February 2024, let these matters be included on the board of the Court on that date.
We accord liberty to the writ petitioners to file their rejoinder affidavits on or before the next date of hearing.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
JANUARY 30, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2024 at 21:50:48