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State of Odisha - Section

Section 276 in Grama Panchayats Rules, 1968

276.

The Grama Panchayat shall also cause a public proclamation to be made throughout the local area within its jurisdiction by beat of drum that a copy of the said draft has been published and pasted at the aforesaid place and that the original is open for inspection at the office' of the Grama Pahchayat.