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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(4) in The Rajasthan Secondary Education Act, 1957

(4)The qualifications, conditions of service and scales of pay of officers and servants of the Board other than the Secretary, [Deputy Secretary] [Substituted vide Section 3 of Rajasthan Act No. 6 of 1961, dated 3-4-1961.] Assistant Secretary, shall be determined by the regulations.