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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(iii) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(iii)Two members from Physiotherapists, out of which one shall be Principal, Government Physiotherapy College and the other shall be nominated by the Government from amongst the registered practitioners enrolled in the register or physiotherapist;