Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act] State of Assam - Subsection Section 48(1)(e) in Assam Opium Rules (e)every bottle or package containing medicinal drugs shall be marked with the percentage or proportion or amount of opium contained in medicinal drugs.