Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Telecom Regulatory Authority Of India - Section Section 3 in Telecommunication Tariff Order, 1999 3. Tariffs. - Tariffs for various telecommunication services and their dates of implementation shall be as set out in [Schedule I to XIII] [Substituted 'Schedule I to XIII' by Act No. 6 of 2012, dated 5.11.2012.].
