Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 2 in Andhra Pradesh Societies Registration (Andhra Pradesh Amendment) Act, 1984 2. Amendment of Central Act XXI of 1860: - In the Societies Registration Act, 1860 in application to the State of Andhra Pradesh.(1)after the preamble, the following shall be inserted, namely: "Chapter-I General."(2)after Section 20, the following shall be inserted, namely:
