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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Bengal Presidency - Subsection

Section 51(f) in The Calcutta Port Rules, 1943

(f)between the north of Budge Budge and the Premchand Jute Mill, near the right bank of the River and the edge of Budge Budge Sand: Provided that between Fort Gloster Flat Buoy and the Lothian Jute Mill no inland steam-vessel other than a stern wheeler, launch, tug or ferry steamer which has no other craft in tow shall navigate the channel when sea-going vessels are turning or about to turn on either the flood or ebb tide;