Section 7(3) in Haryana Industrial Promotion Act, 2005
(3)The functions of Nodal Agency at the District level and State level shall among others include the following, namely :-(a)to carry out investment promotional activities;(b)to guide and assist entrepreneurs to set up industries in the District/State;(c)to guide regarding procedure to obtain the required clearances from the authorities;(d)to issue Composite Application Form to the entrepreneurs and also to receive the forms from them and to arrange required clearances from authorities within stipulated time;(e)to provide secretarial support to the High Powered Clearance Committee, State Level Clearance Committee and the District Level Clearance Committee; and(f)to perform any other function as may be entrusted to it by the State Government.
