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Supreme Court - Daily Orders

V.Ramasubbu vs Union Of India on 30 January, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.57                         COURT NO.7                    SECTION XVII

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   5780/2018

     V.RAMASUBBU                                                       Appellant(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                             Respondent(s)

     (IA No. 65060/2018 - CONDONATION OF DELAY IN FILING, IA No.
     65061/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND
     IA No. 65063/2018 - EXEMPTION FROM FILING O.T.)

     Date : 30-01-2024 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s)              Ms. Anitha Shenoy, Sr. Adv.
                                   Ms. Srishti Agnihotri, AOR
                                   Ms. Sanjana Grace Thomas, Adv.
                                   Ms. Ayushma Awasthi, Adv.
                                   Ms. Namrata Sarah Caleb, Adv.
                                   Ms. Pariksha, Adv.
                                   Ms. Tara Elizabeth Kurien, Adv.

     For Respondent(s)             Mr. M.F. Philip, Adv.
                                   Ms. Purnima Krishna, AOR
                                   Mr. Karamveer Singh Yadav, Adv.
                                   Mr. Gloria Gomes, Adv.

                                   M/S. Arputham Aruna And Co, AOR
                                   Mr. Avneesh Arputham, Adv.
                                   Mr. Ankit Sharma, Adv.

                                   Mr. R. Nedumaran, AOR
                                   Mr. B. Krishna Prasad, AOR

                                   Ms. Aishwarya Bhati, ASG
                                   Ms. Sthavi Asthana, Adv.
                                   Ms. Anupriya Srivastava, Adv.
                                   Mr. Padmesh Mishra, Adv.
                                   Ms. Ruchi Gaur Narula, Adv.
Signature Not Verified
                                   Ms. Chitrandga Rastravara, Adv.
Digitally signed by
ASHISH KONDLE
Date: 2024.02.02
                                   Ms. Shvika Mehra, Adv.
18:49:50 IST
Reason:                            Mr. M.K. Maroria, AOR



                                                  1
          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

List for hearing on 3rd April, 2024.

(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2