Supreme Court - Daily Orders
V.Ramasubbu vs Union Of India on 30 January, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.57 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5780/2018
V.RAMASUBBU Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 65060/2018 - CONDONATION OF DELAY IN FILING, IA No.
65061/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND
IA No. 65063/2018 - EXEMPTION FROM FILING O.T.)
Date : 30-01-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Ms. Anitha Shenoy, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Ayushma Awasthi, Adv.
Ms. Namrata Sarah Caleb, Adv.
Ms. Pariksha, Adv.
Ms. Tara Elizabeth Kurien, Adv.
For Respondent(s) Mr. M.F. Philip, Adv.
Ms. Purnima Krishna, AOR
Mr. Karamveer Singh Yadav, Adv.
Mr. Gloria Gomes, Adv.
M/S. Arputham Aruna And Co, AOR
Mr. Avneesh Arputham, Adv.
Mr. Ankit Sharma, Adv.
Mr. R. Nedumaran, AOR
Mr. B. Krishna Prasad, AOR
Ms. Aishwarya Bhati, ASG
Ms. Sthavi Asthana, Adv.
Ms. Anupriya Srivastava, Adv.
Mr. Padmesh Mishra, Adv.
Ms. Ruchi Gaur Narula, Adv.
Signature Not Verified
Ms. Chitrandga Rastravara, Adv.
Digitally signed by
ASHISH KONDLE
Date: 2024.02.02
Ms. Shvika Mehra, Adv.
18:49:50 IST
Reason: Mr. M.K. Maroria, AOR
1
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
List for hearing on 3rd April, 2024.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2