Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 50 in The Punjab Ayurvedic and Unani Practitioners Act, 1963 50. Abatement of Election Petitions. - An election petition shall abate only on the death of a sole petitioner or of the survivor of several petitioners.
