Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 165 in Jammu and Kashmir Forest (Protection) Force Rules, 2012 165. Ministerial staff. - The ministerial cadre posted with the superior officers shall be subject to the administrative control of the head of the office.
