Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Goa - Subsection Section 6(2)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (i)shall supply to the Board on or before the dates as may be fixed by the Board such returns and information as may be required;