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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(c) in The Orissa Hydro-Electric Projects and Flood Control Works (Survey) Rules, 1962

(c)The objections or suggestions shall be filed within one month from the date of publication of the notification. If the last day of the month falls on a Sunday or holiday, objections can be filed on the next working day.