Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(2) in The Guru Nanak Dev University Amritsar Act, 1969 (2)to make provision for study and research on the life and teachings of Guru Nanak Dev and their cultural and religious impact in the context of Indian and world civilisations;
