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Supreme Court - Daily Orders

Deelip Jijabapu Zinjurde vs Savita Deelip Zinjurde on 13 April, 2022

Bench: S. Abdul Nazeer, Vikram Nath

                                                 1


     ITEM NO.1                          COURT NO.7                 SECTION IX

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   1886/2022

     (Arising out of impugned final judgment and order dated 11-08-2021
     in SA No. 89/2020 passed by the High Court of Judicature at Bombay
     At Aurangabad)

     DEELIP JIJABAPU ZINJURDE                                        Petitioner(s)

                                                VERSUS

     SAVITA DEELIP ZINJURDE                                          Respondent(s)

     (Amount of Rs 25,000/-deposited in the instant matter is lying in
     non-interest bearing a/c with UCO bank. Directions solicited for
     investing the amount in FDR.
      IA No. 17486/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 17487/2022 - EXEMPTION FROM FILING O.T.) Date : 13-04-2022 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE VIKRAM NATH For Petitioner(s) Mr. Sudhanshu S. Choudhari, AOR For Respondent(s) Mr. Sachin Patil, Adv.
Mr. Geo Joseph, Adv.
Mr. Kailas Bajirao Autade, AOR UPON hearing the counsel the Court made the following O R D E R Learned counsel for the parties are agreeable to refer the dispute to the Supreme Court Mediation Centre in order to explore the possibility of an amicable settlement of the dispute Signature Not Verified between the parties.
Digitally signed by Anita Malhotra Date: 2022.04.13 17:15:44 IST Reason: 2
Accordingly, we direct the parties to appear before the Supreme court Mediation Centre on 26th April, 2022 at 11 a.m. Co-
ordinator Supreme court Mediation Centre shall complete the process of mediation and submit a Report of the Mediation to the Registry of this Court .
List the matter after the receipt of the report from the Mediation Centre.
(NEELAM GULATI)                                       (KAMLESH RAWAT)
ASTT. REGISTRAR-cum-PS                               COURT MASTER (NSH)