Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 16 in The Andhra Pradesh Prevention Of Anti-Social And Hazardous Activities Act, 1980 16. Repeal of Ordinance 13 of 1979 The Andhra Pradesh Prevention of AntiSocial and Hazardous Activities Ordinance, 1979, is hereby repealed.
