Meghalaya High Court
For The vs Per. H.S. Thangkhiew on 1 June, 2020
Bench: H. S. Thangkhiew, W. Diengdoh
Serial No. 01
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
PIL No. 3 of 2020
Date of Order: 01.06.2020
COURT ON ITS OWN MOTION
IN RE: Extension of Interim Orders
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner(s) :
For the Respondent(s) :
Per. H.S. Thangkhiew, (J):
Matter taken up via Video Conferencing.
Mr. S.P. Mahanta, learned Senior counsel and President High Court Bar Association and Mr. A. Kumar, learned Advocate General are present.
List this matter tomorrow i.e. 02.06.2020.
(W. Diengdoh) (H.S. Thangkhiew)
Judge Judge
Meghalaya
01.06.2020
"V. Lyndem PS"