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[Cites 0, Cited by 0] [Section 35(10)] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(10)(a) in The Delhi Co-Operative Societies Act, 2003

(a)where the total amount of issued equity share capital held by the Government is less than twenty six per cent of the total issued equity share capital, one member on the committee;