Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Maharashtra - Subsection Section 107(g) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (g)The maximum amount of leave on average pay that may be granted at any one time to the Registrar, shall be 120 days.
