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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Madhya Pradesh - Subsection

Section 102(b) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(b)The Commission my pay to the members of the Committee such allowances/fees apart from reimbursement of expenses as may be decided by the Commission from time to time, for attending the meetings.