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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(h) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(h)any other person who the persons referred to in (a), (b) or (c) have consented to share the information with.