Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(4) in Punjab State Regulation of Fee of Un-aided Educational Institutions Rules, 2017 (4)After verifying the complaint and examining the relevant record, the Regulatory Body shall decide the complaint.
