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Delhi High Court - Orders

Harminder Singh vs Tata Power Delhi Dist Ltd (Tpddl) on 25 July, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                    $~3 to 7 & 9 to 13
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    3
                                    +           LPA 214/2024 & CM APPL. 15223/2024
                                                HARMINDER SINGH                                                                    .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.

                                                                                      versus

                                                TATA POWER DELHI DIST LTD (TPDDL)          .....Respondent
                                                             Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
                                                                       Mr. Karan Chopra, Advocates, Mr.
                                                                       Amit Singh, AGM, TPDDL.
                                                                       Mr. S.K. Singh, Advocate for DVB
                                                                       Employees Terminal.

                                    4
                                    +           LPA 509/2024,CM APPLS. 35766/2024, 35767/2024 & 35768/2024
                                                MAHENDER GUPTA                                .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.

                                                                                      versus

                                                TATA POWER DELHI DIST LTD                  .....Respondent
                                                             Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
                                                                       Mr. Karan Chopra, Advocates, Mr.
                                                                       Amit Singh, AGM, TPDDL.
                                                                       Mr. S.K. Singh, Advocate for DVB
                                                                       Employees Terminal.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:45:49
                                     5
                                    +           LPA 512/2024,                           CM           APPLS.                 35847/2024,     35848/2024         &
                                                35849/2024

                                                GULSHAN KUMAR GAMBHIR                                                                     .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.

                                                                                      versus

                                                BSES RAJDHANI POWER LTD. AND ANR. .....Respondents
                                                             Through: Mr. Sandeep Prabhakar and Mr.
                                                                      Vikas Mehta, Advocates for R-1.
                                                                      Mr. S.K. Singh, Advocate for DVB
                                                                      Employees Terminal.

                                    6
                                    +           LPA 513/2024,                           CM           APPL.                 35851/2024,    35852/2024       and
                                                35853/2024

                                                VIJENDER SINGH                                                                                .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.
                                                                                      versus

                                                TATA POWER DELHI DIST LTD AND ANR        .....Respondents
                                                             Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
                                                                       Mr. Karan Chopra, Advocates, Mr.
                                                                       Amit Singh, AGM, TPDDL.
                                                                       Mr. S.K. Singh, Advocate for DVB
                                                                       Employees Terminal.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:45:49
                                     7
                                    +           LPA 514/2024, CM APPL. 35854/2024,                                                       35855/2024 and
                                                35856/2024

                                                VIJAY SACHDEVA                                                                             .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.
                                                                                      versus

                                                TATA POWER DELHI DIST LTD AND ANR & ANR.
                                                                                      .....Respondents

                                                                                      Through:                 Mr. Abhay Kumar, Mr. Shagun Ruhil,
                                                                                                               Mr. Karan Chopra, Advocates, Mr.
                                                                                                               Amit Singh, AGM, TPDDL.
                                                                                                               Mr. S.K. Singh, Advocate for DVB
                                                                                                               Employees Terminal.


                                    9
                                    +           LPA 516/2024,                           CM           APPL.                 35860/2024,   35861/2024    and
                                                35862/2024

                                                ASHOK KUMAR ABBI                                                                           .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.

                                                                                      versus

                                                TATA POWER DELHI DIST LTD                .....Respondent
                                                             Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
                                                                       Mr. Karan Chopra, Advocates, Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:45:50
                                                                                                                Amit Singh, AGM, TPDDL.
                                                                                                               Mr. S.K. Singh, Advocate for DVB
                                                                                                               Employees Terminal.

                                    10
                                    +           LPA 517/2024,                           CM           APPL.                 35863/2024,   35864/2024    and
                                                35865/2024

                                                NARENDER KUMAR MARWAH                                                                      .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.
                                                                                      versus

                                                BSES RAJDHANI POWER LTD                   .....Respondent
                                                             Through: Mr. Sandeep Prabhakar and Mr.
                                                                      Vikas Mehta, Advocates for R-1.
                                                                      Mr. S.K. Singh, Advocate for DVB
                                                                      Employees Terminal.

                                    11
                                    +           LPA 518/2024, CM APPL. 35866/2024, 35867/2024                                                          and
                                                35868/2024

                                                RAJENDER KUMAR VERMA                                                                       .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.
                                                                                      versus

                                                TATA POWER DELHI DIST LTD                .....Respondent
                                                             Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
                                                                       Mr. Karan Chopra, Advocates, Mr.
                                                                       Amit Singh, AGM, TPDDL.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:45:50
                                                                                                                Mr. S.K. Singh, Advocate for DVB
                                                                                                               Employees Terminal.
                                    12
                                    +           LPA 519/2024, CM APPL. 35869/2024, 35870/2024                                                          and
                                                35871/2024

                                                SURESH KUMAR KAMRA                                                                         .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.
                                                                                      versus

                                                TATA POWER DELHI DIST LTD                  .....Respondent
                                                             Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
                                                                       Mr. Karan Chopra, Advocates, Mr.
                                                                       Amit Singh, AGM, TPDDL.
                                                                       Mr. S.K. Singh, Advocate for DVB
                                                                       Employees Terminal.

                                    13
                                    +           LPA 520/2024, CM APPL.                                                     35872/2024,   35873/2024    and
                                                35874/2024
                                                ABDUL RASHID ANSARI                                                                        .....Appellant
                                                                                      Through:                 Mr. Pramod Dayal, Mr. Daleep Singh,
                                                                                                               Mr. M.K. Singh, Mr. Rakesh Kumar,
                                                                                                               Mr. S.N. Gautam and Mr. Manish
                                                                                                               Kumar, Advocates.

                                                                                      versus

                                                BSES RAJDHANI POWER LTD. AND ANR        .....Respondents
                                                             Through: Mr. Sandeep Prabhakar and Mr.
                                                                      Vikas Mehta, Advocates for R-1.
                                                                      Mr. S.K. Singh, Advocate for DVB
                                                                      Employees Terminal.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:45:50
                                                 CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                                      ORDER

% 25.07.2024

1. List along with LPA 670/2024 on 17.09.2024.

SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 25, 2024/ry This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2024 at 20:45:50