Lok Sabha Debates
Regarding Law And Order Situation In Nandigram. on 30 April, 2007
Title: Regarding law and order situation in Nandigram. प्रो. विजय कुमार मल्होत्रा : अध्यक्ष जी, कल नंदीग्राम के मामले में भीषण हिंसा फिर से भड़की है। वहां पर तीन व्यक्तियों की हत्या हो गई।...* वहां पर भयंकर स्थिति पैदा हुई है।...* MR. SPEAKER : This is not the way to function.
… (Interruptions)
MR. SPEAKER : Prof. Malhotra, please do not raise any State matter. … (Interruptions)
* Not recorded as ordered by the Chair PROF. VIJAY KUMAR MALHOTRA : Sir, civil war is going on there. … (Interruptions) MR. SPEAKER : I will not allow further.
… (Interruptions)
SHRI RUPCHAND PAL (HOOGHLY): Sir, what is this? How can he speak on State matter? … (Interruptions) प्रो. विजय कुमार मल्होत्रा : सर, वहां पर २४ आदमी मारे जा चुके हैं और २४ आदमियों के मारे जाने के बाद ….* ...( व्यवधान) वहां बहुत भयंकर स्थिति है।...( व्यवधान) मोहम्मद सलीम (कलकत्ता - उत्तर पूर्व) : अध्यक्ष जी, ये गलत आरोप लगा रहे हैं।...( व्यवधान) अध्यक्ष महोदय :हो गया। आपने बोल दिया।
...( व्यवधान)
PROF. VIJAY KUMAR MALHOTRA : We would like the hon. Leader of the House to make a statement. … (Interruptions) MR. SPEAKER : No, this is not the way.
… (Interruptions)
MR. SPEAKER : Please have some mercy on the Chair. … (Interruptions)
PROF. VIJAY KUMAR MALHOTRA : Let the hon. Leader of the House respond. … (Interruptions) MR. SPEAKER : Please have some mercy for the Chair. … (Interruptions)
MR. SPEAKER : You have mentioned these points. It is a State matter. Even then, because of your feelings I allowed you. … (Interruptions)
* Not recorded as ordered by the Chair MR. SPEAKER : Then, every State matter will be raised. Every law and order in every State will be raised from tomorrow. … (Interruptions)
प्रो. विजय कुमार मल्होत्रा (दक्षिण दिल्ली) : सर, वहां इतनी बुरी हालत है। वहां एक सविल वॉर चल रही है।...( व्यवधान) **…… माइनॉरिटी के लोग मारे जा रहे हैं।...( व्यवधान) इस पर सरकार की तरफ से स्टेटमेंट होनी चाहिए।...( व्यवधान) मोहम्मद सलीम : अध्यक्ष जी, ये गलत आरोप लगा रहे हैं।...( व्यवधान) अध्यक्ष महोदय :मेहरबानी करके आप बैठ जाइए।
...( व्यवधान)
प्रो. विजय कुमार मल्होत्रा : वहां पर सेंटर इंटरवीन करेगा कि नहीं? MR. SPEAKER : Nothing more will be recorded on this. (Interruptions)* … MR. SPEAKER : This is a State matter. Since you felt very much concerned, I allowed it. … (Interruptions)[MSOffice19] SHRI GURUDAS DASGUPTA (PANSKURA): Sir, I am on a point of order. … (Interruptions) MR. SPEAKER: Only Shrimati Rupatai D. Patil’s statement should be recorded. (Interruptions)* … 12.30 hrs. (At this stage, Prof. Vijay Kumar Malhotra and some other hon. Members left the House.) MR. SPEAKER: Not a single word should be recorded. (Interruptions)* … * *Not recorded as ordered by the Chair * Not recorded SHRI GURUDAS DASGUPTA : Sir, I am on a point of order. … (Interruptions) MR. SPEAKER: There is no business before the House. Hence, there cannot be any point of order. … (Interruptions)
SHRI GURUDAS DASGUPTA : Sir, I am submitting very respectfully that Parliament cannot discuss law and order situation prevailing in a particular State of the country. Therefore, it should be expunged. … (Interruptions) Sir, it must be expunged. … (Interruptions) MR. SPEAKER: I will look into it, and I will decide about it. Please bring it to me. … (Interruptions)
MR. SPEAKER: Not a single word will be recorded. (Interruptions)* … MR. SPEAKER: I am not making any comment on it. The point to be taken into account is whether it can be raised, and where. … (Interruptions)
MR. SPEAKER: Shrimati Rupatai D. Patil, do you wish to complete your submission? I had called her name, but she went out of the House as a loyal Member. … (Interruptions)