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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(8) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(8)A separate authorization shall be necessary for each place of business. This would also be applicable in case of a branch/extension counter of a fair price shop.