Allahabad High Court
Vijai Prakash Srivastava & Others vs State Of U.P. & Others on 5 July, 2010
Bench: Amar Saran, Yogesh Chandra Gupta
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 22212 of 2008 Petitioner :- Vijai Prakash Srivastava & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Manoj Misra,Rajesh Kumar Dubey Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Yogesh Chandra Gupta,J. Heard learned counsel for the petitioners and learned AGA. Learned AGA states that in this case after investigation, a final report has been submitted.
In this view of the matter, the writ petition has become infructuous.
It is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 5.7.2010 Ishrat