Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 292] [Entire Act] State of Goa - Subsection Section 292(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (1)Within six months of the withdrawal of the amount the policy shall be assigned to the secretary of the Board as security for the amount withdrawn.
