Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Punjab - Subsection Section 59(10) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (10)The action taken report, findings and suggestions from the Inspection Committee shall be sent to the District Child Protection Unit and the State Government.
