Andhra Pradesh High Court - Amravati
Markfed Agro Service Centre vs The State Of Andhra Pradesh, on 27 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P.No. 27554 OF 2022
S.No DATE ORDER OFFICE
NOTE
02. 27.09.22 KSR, J.
Both learned counsel represent that connected writ petitions i.e. W.P.Nos. 28232 of 2022 and batch are directed to be listed after Dussehra Vacation, 2022.
The Registry is therefore directed to post this writ petition after Dussehra Vaction, 2022, along W.P.Nos. 28232 of 2022 and batch.
Interim order granted earlier is extended for another four (4) weeks.
________________ K.SURESH REDDY, J.
JSK
2
S.No DATE ORDER OFFICE
NOTE