Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 19 in The Indian Copper Corporation (Acquisition Of Undertaking) Act, 1972 19. [Repeal of Act 11 of 1972. ] Rep. by the Repealing and Amending Act, 1978 (38 of 1978), Section 2 and First Sch.
