Delhi High Court - Orders
Digidart Marketing Pvt Ltd vs Kfc Shoemaker Pvt Ltd on 27 April, 2026
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 411/2026
DIGIDART MARKETING PVT LTD .....Petitioner
Through: Mr. Mayank Kashyap, Adv.
versus
KFC SHOEMAKER PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 27.04.2026
1. The affidavit of service has not been filed by the plaintiff.
2. Even the service report placed on record by the Registry shows that the service report is awaited.
3. Awaiting the service report, issue fresh notice to the respondent by all permissible modes, returnable on 15.05.2026.
VIKAS MAHAJAN, J APRIL 27, 2026 N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2026 at 21:03:39