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Calcutta High Court (Appellete Side)

Akkash Ali Mondal @ Akkash Mondal & Ors vs Mahatab Mondal & Ors on 10 December, 2020

10.12.

AG 2020 M SAT 347 of 2016 Ct (via Video Conference) 02 Akkash Ali Mondal @ Akkash Mondal & Ors vs Mahatab Mondal & Ors None appears in support of the appeal. The appeal is dismissed for default. (Kausik Chanda, J) (Harish Tandon, J)