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[Cites 0, Cited by 0] [Section 2(9a)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(9a)(a) in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947

(a)[ in the Kutch area of the State of Gujarat, the Bombay Land Revenue Code, 1879 (Bombay V of 1879) as applied to that area and in the rest of the State of Gujarat, the Bombay Land Revenue Code, 1879 (Bombay V of 1879);]