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[Cites 0, Cited by 0] [Section 10A(5)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(5)(iii) in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986

(iii)[ Any Development Officer who has joined the services of the corporation after the 22nd June, 2000 shall not be eligible for this increment.;] [As amended vide Notification No. G.S.R 560(E) dated 05.09.2005.]