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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(iv) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(iv)The Transit Passes for mineral concession shall be printed and issued as per the procedure decided by the Director Geology and Mining time to time.