Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(e) in The Punjab Minor Mineral Concession Rules, 1964 (e)'Director' means the [Director of Mines and Geology] [Substituted by Haryana Government Notification No. GSR 178/PR64/R53-89 dated 24.10.1989.], [Haryana].
