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Madhya Pradesh High Court

Vilas vs The State Of Madhya Pradesh on 13 May, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16676 of 2022 (VILAS Vs THE STATE OF MADHYA PRADESH) Dated : 13-05-2022 Shri Mitesh Jain, learned counsel for the Petitioner .

Shri Santosh Singh Thakur Dy. G.A. appearing on behalf of Advocate General/state.

As prayed by counsel for the applicant, list the matter after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.05.14 16:41:28 IST