Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 179 in Bihar Education Code, 1961 179. Size of classes and number of students. - Not fewer than 100 graduates are admitted annually in the Training Course (Diploma in Education). No fee shall be charged to the pupil-teachers.
