Section 9(2) in The North- Western Provinces And Oudh Act, 1890

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British India - Subsection

Section 9(2) in The North- Western Provinces And Oudh Act, 1890

(2)All cases or proceedings pending in any Civil Court in the said division on the said day 1 shall be disposed of as follows:--

(a)if pending in the Court of a Tahsildar or of an Assistant Commissioner of the second class-- by the Munsif;